AIR 2018 SC (Supp) 1157 ::(2018) 14 Scale 507(2)

Supreme Court Of India

(From: Hyderabad)*

Hon'ble Judge(s): Kurian Joseph, Sanjay Kishan Kaul , JJ

(A) Limitation Act (36 of 1963) , S.5— Land Acquisition Act (1 of 1894) , S.23— Condonation of delay - Claim for enhancement of compensation - Delay condoned with condition that claimants not entitled for statutory benefits for period of delay in case of enhancement. (Para 3) (B) Land Acquisition Act (1 of 1894) , S.23— Compensation - Enhancement - Land acquired for Somashila/Telugu Ganga Project - Claimant claiming enhancement of compensation for Pomegranate trees which stood in acquired land - Compensation enhanced from Rs. 2000/- to Rs. 3000/- per pomegranate tree. LAASMP No. 1390 of 2017, D/- 13-9-2017 (Hyd), Reversed. (Para 6) .....