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Supreme Court Of India

(From : Orissa)*

Hon'ble Judge(s): R. Banumathi, Indira Banerjee , JJ

Civil P.C. (5 of 1908) , O.26 R.10A— Commission for scientific investigation - Plaintiff challenging genuineness of Will preferring application to refer documents to handwriting expert - Challenge as to genuineness of Will inter alia indicates challenge as to genuineness of signature of testator - Rejection of application on ground that plaintiff only challenged genuineness of Will and not genuineness of signature, erroneous Succession Act (39 of 1925) , S.63, S.263— CMP No. 684 of 2016, D/-30-06-2016 (Ori), Reversed. (Para 9)