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AIR 1917 CALCUTTA 176(2)
Calcutta High Court
Hon'ble Judge(s):
Chatterjee,
Newbould
, JJ
Transfer of Property Act (4 of 1882) , S.6, S.107— Lease from year to year is transferable and heritable. A lease from year to year is transferable under B. 6, T. P. Act, and on general principles heritable unless there is anything to the contrary in the contract of lease.
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