License & Printed By : | https://www.aironline.in |
AIR 1917 LOWER BURMA 121(2)
Lower Burma High Court
Hon'ble Judge(s): Fox , C.J. AND Parlett , J

Civil P.C. (5 of 1908) , S.105, O.21 R.66(4)— Order under O.21, R.66(4)-Appeal. No appeal lies against an order under O. 21, R. 66 (4).

Buy and Download By Entering Following Details (Worth /-)

Step 1
Enter your contact details.
Please enter your name.
Please enter a valid 10 digit mobile number
Please enter your valid email id.
I agree on Terms & Conditions
Step 2
Enter your payment details

 J