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AIR 1920 NAGPUR 265(2)
Nagpur High Court
Hon'ble Judge(s): Mittra , J

Hindu Law - Widow - Acceleration, can be effected by surrender or relinquishment - Limited owner and full owner, differentiated. The succession of the next reversioner can be accelerated only by a limited owner, like a Hindu widow, by making a surrender or by relinquishment. A full owner can only transfer either by sale or gift and such transfer can only be by a registered instrument.

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