License & Printed By : | https://www.aironline.in |
AIR 1921 LAHORE 380(2) ::(1922) Pun LR(149) 30
Lahore High Court
Hon'ble Judge(s): Broadway, Moti Sagar , JJ

Evidence Act (1 of 1872) , S.32(2)— Entries in prohit book are admissible. Entries in the Prohit book are admissible to prove the relationship between parties.

Buy and Download By Entering Following Details (Worth /-)

Step 1
Enter your contact details.
Please enter your name.
Please enter a valid 10 digit mobile number
Please enter your valid email id.
I agree on Terms & Conditions
Step 2
Enter your payment details

 J