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AIR 1922 BOMBAY 94 ::1922 Bom LR(270) 261
Bombay High Court
Hon'ble Judge(s): Macleod , C.J. AND Shah , J

Adverse possession - Co-owners - Onus is on person setting up adverseness to prove it. Onus lies on the defendants to prove that the plaintiff having proved title, was not entitled to possession of the suit property.

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