AIR 1930 ALLAHABAD 91(1)

Allahabad High Court

Hon'ble Judge(s): Sulaiman, Kendall , JJ

(A) Bar Council Rules (Allahabad) , R.1— High Court " means Chartered High Court. " High Court " referred to in Bar Council R. 1 is a Chartered High Court.(Para P91C1) (B) Bar Council Rules (Allahabad) , R.1— Benares State Chief Court is neither High Court nor Court subordinate to Allahabad High Court. Benares State Chief Court is neither High Court within the meaning of Bar Council R. 1, nor is it subordinate to the Allahabad High Court, and hence a legal practitioner who enrols himself as a pleader in Allahabad District Court and practises in the Benares State Courts cannot be treated as having practised in any High Court or a Court subordinate to Allahabad High Court and as such he is not entitled to be enrolled as an advocate of Allahabad High Court(Para 91C1)