AIR 1944 NAGPUR 273(2)

Nagpur High Court

Hon'ble Judge(s): Pollock , J

(A) Legal Practitioners Act (18 of 1879) , S.14— Misconduct by pleader - Enquiry should be made by Court before which alleged misconduct occurred. (P274 C 1) (Para 274 C 1) (B) Legal Practitioners Act (18 of 1879) , S.13, S.14— Misconduct of pleader - Transfer held justified when Judge has expressed his view in preliminary enquiry. (P274 C 1) (Para 274 C 1)