AIR 1951 HYDERABAD 54

Hyderabad High Court

Hon'ble Judge(s): Shripat Rao, Siadat Ali Khan , JJ

Criminal P.C. (5 of 1898) , S.247 Proviso— Hyderabad Criminal P.C. (1313 F), S.219, Proviso .SUMMONS CASE - APPEARANCE - COMPLAINT - Complaint by public servants. Where the complaint is filed by Abkari Department the attendance of the Abkari Prosecutor should be dispensed with and the order for dismissal for default cannot be upheld.(Para 6) Anno: Cr. P. C., S. 247 N. 9.