AIR 1979 ORISSA 159 ::(1979) 48 CutLT 93 ::(1979) ILR(Cuttack) 1 ORI 627 ::(1979) ILR 1 ORI 627 ::ILR (1979) 1 Cut 627

Orissa High Court

Hon'ble Judge(s): S. Acharya , J

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act (21 of 1972) , S.4(4), S.51— Civil P.C. (5 of 1908) , O.39 R.1— Bar on Civil Suits - Suit for injunction restraining defendants from interfering with plaintiff's possession of land falling within consolidation area - Suit remains in abeyance - No permanent injunction but temporary injunction can be granted. (Para 4 5 6 7)