Step 1
Enter your contact details.
AIR 1983 ORISSA 52
Orissa High Court
Hon'ble Judge(s):
B. K. Behera,
R. C. Patnaik
, JJ
Letters Patent (1916) (Pat) , Cl.10— (as made applicable to Orissa High Court by Orissa High Court order, 1948) - Letters patent appeal - Order of single Judge granting review of judgment of the first Appellate Court is a "judgment" within the meaning of Cl.10 - Letters patent appeal against - Maintainable. AIR 1981 SC 1786, Foll. (Para 5)
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
