AIR 1995 SUPREME COURT 2394 ::1995 AIR SCW 3543 ::(1995) 2 CriCJ 267 ::(1996) 1 MadLW(Cri) 63 ::1995 (5) SCC 302 ::(1995) 4 CurCriR 15 ::1995 CriLR(SC&MP) 799 ::(1996) Mad LJ(Cri) 19 ::1995 SCC(Cri) 902 ::1995 (5) SCC 336 ::1995 CriLR(SC MAH GUJ) 799 ::(1995) 3 AllCriLR 182 ::(1995) 3 All WC 1793 ::(1995) 3 ChandCriC 84 ::(1995) 2 Guj LR 1726 ::(1995) 2 Ker LT 62 ::(1995) 4 SCJ 55 ::(1995) 4 SCJ 22 ::(1995) 3 Crimes 518 ::(1995) 32 AllCriC 642 ::(1996) SC Cr R 91 ::(1995) 6 JT 146 (SC)

Supreme Court Of India

Hon'ble Judge(s): M. K. Mukherjee, G. T. Nanavati , JJ

Penal Code (45 of 1860) , S.300— Murder - Evidence of eye-witnesses - Credibility - Deceased killed in feud in front of flour mill - Presence of eye-witnesses at scene of occurrence found trustworthy - Fact that there was no electricity supply at flour mill - No ground to doubt their presence since no notice of such shortage of electricity was issued previously - No previous enmity between these witnesses and accused shown - Conviction proper. (Para 4)