AIR 1998 RAJASTHAN 98 ::(1998) 1 HinduLR 561

Rajasthan High Court

Hon'ble Judge(s): P. C. Jain , J

Civil P.C. (5 of 1908) , O.22 R.4, O.8 R.1— Substitution of legal representatives of defendant - Status of legal representatives of deceased-defendant is in no way different from defendant as they step into shoes of deceased- defendant - Application by legal representatives for giving them opportunity for filing written statement - Cannot be allowed as the right was closed as soon as the ex parte order was passed against the deceased- defendant. (Para 7)