AIR 2008 SUPREME COURT 1981 ::2008 AIR SCW 2747 ::2008 (12) SCC 423 ::2008 (3) RecCivR 584 ::(2008) 4 Scale 642 ::(2008) 6 AllMR 28 (SC) ::2008 (3) AndhLT 31 ::2008 (71) All LR 527 ::(2008) 2 All WC 2112 ::(2008) 1 Cal LJ 321 ::2008 (2) Ker LT 146 ::2008 (2) LandLR 80 ::(2008) 65 AllIndCas 85 (SC) ::2008 (5) SRJ 108

Supreme Court Of India

(From : Punjab and Haryana)*

Hon'ble Judge(s): Arijit Pasayat, P. Sathasivam , JJ

Land Acquisition Act (1 of 1894) , S.23(1A), S.28— Solatium and additional benefits - Entitlement - Relevant date is date of award of Collector - Award made by Collector earlier to relevant date i.e. 30-04-1982 compensation not also enhanced in reference - Awardee not entitled to additional compensation u/S.23(1-A) and benefits u/S.28. C. W. P. No. 6035 of 1998, D/-29-01-2002 (P and H), Reversed. AIR 1990 SC 981 : 2002 AIR SCW 852 and 1995 AIR SCW 4426, Foll. (Para 9)