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AIR 2009 SC (Supp) 2054
Supreme Court Of India
(From : Andhra Pradesh)*
Hon'ble Judge(s):
Arijit Pasayat,
A. K. Ganguly
, JJ
Penal Code (45 of 1860) , S.300— Murder - Dying declaration - Reliability - Two declarations made by deceased - Variation between them about manner in which deceased was set on fire - Acquittal of deceased - Held, was proper. (Para 5)
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