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AIR 2012 SUPREME COURT 2879 ::2012 AIR SCW 3549
Supreme Court Of India
(From : Delhi)*
Hon'ble Judge(s): B. S. Chauhan, Jagdish Singh Khehar , JJ

Land Acquisition Act (1 of 1894) , S.23(1A)— Civil P.C. (5 of 1908) , S.47— Interest on solatium - If not claimed or denied expressly or impliedly by Court - Can be claimed and granted by execution Court. Civil Misc. (Main) No. 196 of 2007, D/- 10-9-2008 (Del), Reversed.2006 AIR SCW 5813, Foll. (Para 8)

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