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Supreme Court Of India

(From : Madhya Pradesh)

Hon'ble Judge(s): Madan B. Lokur, R. K. Agrawal , JJ

(A) Limitation Act (36 of 1963) , Art.54— Suit for specific performance - Limitation - Agreement to sell - No specified date fixed for performance of agreement - Suit for specific performance filed by plaintiff within three years from date when plaintiff has notice that defendent has refused performance of agreement - Not barred by limitation. 2014 (1) Civ LJ 521 (MP), Reversed.AIR 2009 SC 2193, 2014 AIR SCW 6288, Foll. (Para 22 23) (B) Civil P.C. (5 of 1908) , S.96— First appeal - Considering only issue of limitation by High Court - And not the other issues in appeal - Not permissible. (2015) 1 SCC 391, AIR 2001 SC 2171, Foll. (Para 25) .....