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AIR 2017 SUPREME COURT 5126 ::AIR 2018 SC (Criminal) 45
Supreme Court Of India
(From : Chhattisgarh)*
Hon'ble Judge(s): A. K. Sikri, Ashok Bhushan , JJ

Criminal P.C. (2 of 1974) , S.302, S.256— Permission to conduct prosecution - Death of complainant pending petition before High Court - Order allowing legal heirs of complainant to prosecute before High Court - Not erroneous. (Para 15)

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