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AIR 2018 KARNATAKA 187 ::2018 (4) AKR 63
Karnataka High Court
Hon'ble Judge(s): Aravind Kumar , J

Legal Metrology Act (1 of 2010) , S.18, S.36, S.52— Legal Metrology (Packaged Commodities) Rules (2011) , R.4, R.6(1)G— Declaration of pre-packed commodities - Commodity packaged in polythene cover - Is 'pre-packed' and not 'loose commodity' - Cannot escape from mandatory requirement of labelling. (Para 14)

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