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(2017) 155 FacLR 751 ::2017 (9) SCC 337
Supreme Court Of India
(From: Punjab and Haryana)
Hon'ble Judge(s): Dipak Misra, A. M. Khanwilkar, D. Y. Chandrachud , JJJ

Constitution of India , Art.16— Claim for salary of officiating post - Petitioner @page-SC281Deputy Director given officiating charge of post of Joint Director - Petitioner can not claim salary of officiating post .AIR 1983 SC 1060, AIR 1998 SC 2909, Rel. on. (Para 6 7)

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