AIR 2020 UTTARAKHAND 87 ::AIROnline 2020 Utr 144

Uttarakhand High Court

Hon'ble Judge(s): Manoj K. Tiwari, Sharad Kumar Sharma , JJ

Advocates Act (25 of 1961) , S.6, S.7, S.15(2)(ga)— U.P. Advocates Welfare Fund Act (6 of 1974) , S.4, S.3— Financial assistance to Lawyers - During Covid-19 pandemic - Records showing money is available in various funds and accounts maintained by State Bar Council and Bar Council of India - Direction issued to provide financial assistance to needy Advocates meeting eligibility criteria. (Para 16 18 19)