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AIROnline 2008 SC 144 ::(2008) 2 Scale 424.2
Supreme Court Of India
Hon'ble Judge(s): A. K. Mathur, Aftab Alam , JJ

Arbitration and Conciliation Act (26 of 1996) , S.11(6)— Appointment of arbitrator - Two Supreme Court judgments (viz. 2007 (5) S C C 304 and 2007 (7) S C C 684) covering almost identical area of controversy - Earlier decision of 2007 (5) S C C 304 not brought to notice of Bench in subsequent decision of 2007 (7) S C C 684 - Matter directed to be placed before Chief Justice for reference to larger Bench so that there may not be confusion in view of two conflicting decisions of Supreme Court. (Para 1 2)

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