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AIROnline 2018 All 2948
Allahabad High Court
Hon'ble Judge(s): Ramesh Sinha, Dinesh Kumar Singh-i , JJ

Criminal P.C. (2 of 1974) , S.482— Penal Code (45 of 1860) , S.323, S.504, S.506, S.341, S.354— Quashing of FIR - Allegation that accused committed offences under Ss. 323, 504,506, 341, 354 of Penal Code - Prima facie case is made out against accused - FIR not liable to be quashed

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