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AIROnline 2018 Jha 180
Jharkhand High Court
Hon'ble Judge(s): Aparesh Kumar Singh , J

Criminal P.C. (2 of 1974) , S.389— Suspension of sentence - Offences u/Ss. 120-B, 409, 420, 467, 468, 471, 477(A) of Penal Code and u/Ss.13(2), 13 (1)(c)(d) of Prevention of Corruption Act - Accused persons undergone custody for more than half of the sentence awarded and also dismissed from their service - Sentence, suspended (Para 5)

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