AIROnline 2018 Kar 543

Karnataka High Court

Hon'ble Judge(s): Dinesh Maheshwari , C.J.

Civil P.C. (5 of 1908) , O.14 R.2, S.151— Karnataka Court Fees and Suits Valuation Act (16 of 1958) , S.30, S.24— Suit for declaration and possession - Pecuniary jurisdiction of Trial Court - Maintainability - Decision on said issues dependant on evidence of parties, particularly on questions regarding their relationship qua property in question - Postponement of decision after evidence of parties, proper.