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AIROnline 2018 Kar 755
Karnataka High Court
Hon'ble Judge(s): L. Narayana Swamy , J

Criminal P.C. (2 of 1974) , S.439— Bail - offences u/Ss. 143, 498(A), 302, 304(B), 109, 34 of Penal Code and u/Ss. 3,4 of Dowry Prohibition Act - Out of two accused persons male earning member of family released on bail (Para 7)

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