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AIROnline 2018 Kar 979
Karnataka High Court
Hon'ble Judge(s):
Dinesh Maheshwari , C.J.
AND
S.sujatha
, J
Mines and Minerals (Development and Regulation) Act (67 of 1957) , S.4— Grant of quarry lease - Application of petitioner, not consider and not disposed of - Directions issued to consider said application and take final decision within 90 days.
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