AIROnline 2018 Mpr 73 ::2020 (1) Gau LT 139

Manipur High Court

Hon'ble Judge(s): Kh. Nobin Singh , J

Representation of People Act (43 of 1951) , S.81, S.83— Election petition - Maintainability - Contention that petitioner swearing false affidavit - Mistake in affidavit as regards to party affiliation of Shri Vivekraj Wangkhem to be NPF instead of NPP - Said mistake not vitalized election petition - Election petition, maintainable. (Para 7)