AIROnline 2018 Raj 18
Rajasthan High Court
Hon'ble Judge(s): Pankaj Bhandari , J

Criminal P.C. (2 of 1974) , S.438— Penal Code (45 of 1860) , S.143, S.323, S.341, S.324, S.379, S.354, S.307— Anticipatory Bail - Offences under Ss. 143, 323, 341, 324, 379, 354, 307 of Penal Code - 26 persons were made accused - No overt act assigned to petitioner - Bail granted with conditions.

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