AIROnline 2018 Raj 813

Rajasthan High Court

Hon'ble Judge(s): M.n. Bhandari, Dinesh Chandra Somani , JJ

Constitution of India , Art.16, Art.309— Rajasthan Transport Subordinate Service Rules (1963) , R.18— Selection - Post of Sub Inspector (Transport) - Challenge as to - As per amendment in R. 18 , no minimum marks have been prescribed in individual paper and in aggregate to call for interview - Candidate appeared in selection without protest to procedure of selection, cannot challenge it subsequent to declaration of result - No interference.