Step 1
Enter your contact details.
AIROnline 2019 All 40
Allahabad High Court
Hon'ble Judge(s):
Ritu Raj Awasthi
, J
Constitution of India , Art.226— Public Interest Litigation - For removal of encroachment - Material on record showing land in question recorded as chak road in revenue record and no encroachment could be made on said land - Direction issued upon authorities to take appropriate action for removal of encroachment over land in question.
Buy and Download By Entering Following Details (Worth 100.0/-)
Step 2
Enter your payment details
J
