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AIROnline 2019 Kar 99
Karnataka High Court
Hon'ble Judge(s): Aravind Kumar , J

Criminal P.C. (2 of 1974) , S.125— Maintenance - Challenge as to - Record showing wife is physically challenged and not in position to earn and child is minor - Considering salary of husband, Rs.24,255/- per month - Maintenance granted to wife Rs.5,000/- per month and to child Rs.3,000/- per month, proper. (Para 4)

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