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AIROnline 2019 Raj 154
Rajasthan High Court
Hon'ble Judge(s):
Arun Bhansali
, J
Constitution of India , Art.16— Appointment - Post of Teacher Grade-III (Level-II) - Person is not entitled to benefit of reservation where he is migrant from one State to another State though his caste is recognized as Scheduled Caste in both States.
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