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2019 Cri L J 2347 (SC)
::2019 CRI. L. J. 2347
Supreme Court Of India
Hon'ble Judge(s):
Uday Umesh Lalit,
Indu Malhotra
, JJ
Civil P.C. (5 of 1908) , S.114, S.25— Review petition - Petition arose out of Transfer Petition which was dismissed as withdrawn - Absence of reason to interfere - Petition dismissed. (Para 2 3)
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