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AIROnline 1999 SC 381 ::2000 SCC (Cri) 696
Supreme Court Of India
Hon'ble Judge(s): B. N. Kirpal, S. Rajendra Babu , JJ

Criminal P.C. (2 of 1974) , S.240— Trial of warrant case instituted on police report - No charge framed for more than two years after filing challan - Accused entitled for discharge. (1996) 4 SCC 33 Followed. (Para 7)

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