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AIROnline 2000 SC 28 ::2007 (12) SCC 800
Supreme Court Of India
Hon'ble Judge(s): M. B. Shah, S. N. Phukan , JJ

Constitution of India , Art.16(4)— Reservation for SC/ST - Caste Certificate issued by Executive Magistrate and confirmed by District Magistrate placed before improperly constituted scruiting committee of two members only instead of three members - Order of said scruiting committee liable to be set aside. (Para 4)

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