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AIROnline 2014 SC 311
::(2014) 5 Scale 187
Supreme Court Of India
Hon'ble Judge(s):
B. S. Chauhan,
J. Chelameswar,
M. Y. Eqbal
, JJJ
Civil P.C. (5 of 1908) , O.47 R.1— Review petition - Scope of - Wrong finding recorded inadvertently or by mistake - Court should not hesitate to change same, as it would amount to perpetuating an illegality, which in fact resulted in miscarriage of justice. (Para 7)
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