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AIROnline 2018 All 4908
Allahabad High Court
Hon'ble Judge(s):
Amreshwar Pratap Sahi,
Bachchoo Lal
, JJ
Constitution of India , Art.311, Art.14— Suspension - Challenge on ground that opportunity to defend not afforded - From perusal of record sufficient opportunity given to delinquent and mere absence of defence helper was not sufficient to claim violation of any principles of natural justice - Suspension, proper
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