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AIROnline 2018 All 576
Allahabad High Court
Hon'ble Judge(s): Ramesh Sinha, Dinesh Kumar Singh-i , JJ

Criminal P.C. (2 of 1974) , S.482— Quashing of FIR - Offence under Section 380 Indian Penal Code - FIR discloses cognizable offence against the petitioner - FIR not liable to be quashed.

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