AIROnline 2018 Kar 99

Karnataka High Court

Hon'ble Judge(s): H. G. Ramesh, K. Somashekar , JJ

Constitution of India , Art.16— Seniority list - Challenge as to - Seniority assigned on basis of date of entry on to post of Assistant Engineer - Before appointment of petitioner 120 direct recruitees were appointed - Petitioners required to challenge seniority list immediately after their appointment on the post of Assistant Engineers -Petitioner challenging seniority list after delay and laches of seven years - Seniority list proper