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AIROnline 2018 Ker 20
Kerala High Court
Hon'ble Judge(s): Raja Vijayaraghavan V. , J

Criminal P.C. (2 of 1974) , S.438— Anticipatory bail - Offence committed u/ss. 406, 407,420,506,34 of Penal Code - Custodial interrogation of accused is not necessitous for an effective investigation - Anticipatory bail, granted.

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