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AIROnline 2018 MP 265
Madhya Pradesh High Court
Hon'ble Judge(s): J. P. Gupta , J

Criminal P.C. (2 of 1974) , S.439— Bail - Grant of - Offences registered u/Ss. 302,147,148,294,323,325,506 Part 2 of Penal Code - Allegations that accused assaulted deceased with lathi in her leg Deceased died after six days of incident - - Prima facie no case for murder made out against accused - Considering that charge sheet has been filed and trial will take time in disposal - Bail, granted.

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