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AIROnline 2018 Meg 222
Meghalaya High Court
Hon'ble Judge(s):
S. R. Sen
, J
Constitution of India , Art.16— Appointment - Challenge as to - Payment of allowance - Present petition covered by judgment passed by Division Bench of High Court in W.A. No. (SH) 40 of 2012 - Petition allowed in light of above judgement (Para 6 7)
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