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AIROnline 2018 Meg 228
Meghalaya High Court
Hon'ble Judge(s): Mohammad Yaqoob Mir , C.J. AND S. R. Sen , J

Meghalaya Clinker Cess (4 of 2015) , S.8— Recovery - Meghalaya Clinker Cess Act repealed by Meghalaya Goods and Services Tax Act - No provision for refund of recovery - Suit become infructuous (Para 1)

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