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AIROnline 2018 SC 639
Supreme Court Of India
Hon'ble Judge(s):
Ranjan Gogoi,
Navin Sinha
, JJ
Criminal P.C. (2 of 1974) , S.439— Bail - Offences registered u/Ss.307,34 of Penal Code, Ss.37 (1),135 of Bombay Police Act and S,4 (25) of Arms Act - Co-accused charged for similar offence already released on bail - Considering fact that accused already suffered period of custody - Bail, granted.
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