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AIROnline 2019 Bom 1360
Bombay High Court
Hon'ble Judge(s):
C. V. Bhadang
, J
Goa Regularisation of Unauthorized Construction Act (20 of 2016) , S.6— Demolition of unauthorised construction - Issuance of notice - Plea that compound wall and fencing, which was subject matter of notice of demolition alongwith gate has been removed - Notice issued with respect to said demolition,set aside.
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