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AIROnline 2019 Gau 411
Gauhati High Court
Hon'ble Judge(s): Manojit Bhuyan, Sanjay Kumar Medhi , JJ

Criminal P.C. (2 of 1974) , S.439— Extension of time for furnishing bail bond - Application for - Accused contended that he was unable to furnish bail bond within time as sometime was required to arrange for necessary documents connected with surety and bond - Application for extension of time for furnishing bail bond allowed. (Para 5)

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