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AIROnline 2019 Guj 270 ::AIROnline 2019 GUJ 270
Gujarat High Court
Hon'ble Judge(s): A. J. Shastri , J

Limitation Act (36 of 1963) , S.5— Condonation of delay - Denial of - Suit for injunction and possession - Delay of four years, three months and 19 day in filing application - Delay not properly explained in any form, denial to condone same, proper. (Para 4)

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