AIROnline 2019 Gau 266

Gauhati High Court

Hon'ble Judge(s): Achintya Malla Bujor Barua, Ajit Borthakur , JJ

Civil P.C. (5 of 1908) , O.18 R.17— Examination of witness - Order declaring petitioner as foreigner Declaration - Absence of examination of Gaonbura who issued certificate of residence to petitioner it could not be conclusively said that petitioner was foreigner, who entered India after 25.03.1971 and hence petitioner be given one more opportunity to examine Gaonbura of Goroimari village, who had issued said certificate - Opportunity granted to petitioner to examine Gaonbura. (Para 8 10)